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Union of India - Section

Section 21 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

21. Examination Centre.

(1)In the event of university exam being conducted in the same city or town having more than one postgraduate institution under the same university, one central examination centre shall be fixed by the university and the students from all the institutions of the city shall take the examination in that center:Provided that the clinical and viva-voice shall be conducted at their institute.
(2)Rotation of the institutions as center of examination shall be as per direction of the university.