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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(1)In the event of university exam being conducted in the same city or town having more than one postgraduate institution under the same university, one central examination centre shall be fixed by the university and the students from all the institutions of the city shall take the examination in that center:Provided that the clinical and viva-voice shall be conducted at their institute.