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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(2)Application for being considered for selection shall be called in the form published in the advertisement issued under sub-rule (1).