Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Power Threshers (Quality Control) Order, 1983

(a)"Power Threshers" means a machine operated by prime mover to do one or more of the processes of detaching the grains from the earheads, separating the grains from Bhusa and making the bhusa and of cleaning the grains, whether with or without elevating system for direct bagging;