Himachal Pradesh High Court
State Of Hp & Ors vs . Mangal Dass & Ors.. on 24 July, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of HP & Ors Vs. Mangal Dass & Ors..
RSA No.44 of 2008 .
24.07.2023 Present: Mr. Rupinder Singh Thakur, Mr. Y. P. S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the appellants.
Ms. Amita Chandel, Advocate vice counsel for the respondents.
Let the appellant produce the record with respect to construction of retaining wall that finds mention in their communication dated 26.05.2023.
List on 11.08.2023.
Jyotsna Rewal Dua Judge July 24, 2023 (R.Atal) ::: Downloaded on - 24/07/2023 20:48:38 :::CIS