Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

State Of Hp & Ors vs . Mangal Dass & Ors.. on 24 July, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

State of HP & Ors Vs. Mangal Dass & Ors..

RSA No.44 of 2008 .

24.07.2023 Present: Mr. Rupinder Singh Thakur, Mr. Y. P. S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the appellants.

Ms. Amita Chandel, Advocate vice counsel for the respondents.

Let the appellant produce the record with respect to construction of retaining wall that finds mention in their communication dated 26.05.2023.

List on 11.08.2023.

Jyotsna Rewal Dua Judge July 24, 2023 (R.Atal) ::: Downloaded on - 24/07/2023 20:48:38 :::CIS