Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Meghalaya - Subsection Section 6(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 (1)Every meeting shall be presided over by the Chairman or in his absence, by a Chairman for the meeting to be elected by the members present from among themselves.
