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State of Meghalaya - Section

Section 6 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

6. The procedure to be followed at the meeting of the Board.

(1)Every meeting shall be presided over by the Chairman or in his absence, by a Chairman for the meeting to be elected by the members present from among themselves.
(2)All question at a meeting shall be decided by a majority of votes of members present, and voting shall be by raising of hands in favour of the proposal. In case of an equality of votes, the presiding officer, shall have a second or casting vote.
(3)The presiding officer shall preserve order at the meeting.