Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(1)(vii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code (vii)Due credit shall be given to the intending consumer / applicant as below but however limited to the total estimated cost of new work: