Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(1)Permit for the import of IMFL or Extra Neutral Alcohol from other states shall be issued only to licenced holder for bonded warehouse, distillery, brewery, winery or bottling plant by the Commissioner after payment of pass fee as may be prescribed.