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State of Odisha - Section

Section 38 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

38. Fuse failure.

- If at any time, the Board's service fuse or HT fuse fails, intimation thereof may be sent to the nearest fuse call centre or section office having jurisdiction over the area for rectifying the defects or replacing the fuse. None other than the authorised employees of the Board may replace the fuse in the Board's cut-outs and HV switch gears.