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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(b) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(b)The number of cases in which compensation were payable under Clause 4 above, and the aggregate amount of the compensation paid and payable by the Licensee;