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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Wheat Control Order, 1987

(2)Every licence issued, re-issued or renewed under this order shall in From "B" and shall specify the article namely wheat, which the licensee shall deal with and the place at which the licensee may act as a dealer.