Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25E] [Entire Act] State of Kerala - Subsection Section 25E(11) in Kerala Finance Act, 2016 (11)in section 48, in sub-section (1), for the words "one hundred rupees", the words "two hundred and fifty rupees" shall be substituted;