Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Haryana - Subsection

Section 108(2) in Haryana Co-operative Societies Rules, 1989

(2)in the case of other documents a sum calculated at the following rates:-
(i)first two hundred words or under Rs. 1.50.
(ii)every additional hundred words or fraction thereof Rs. 0.75.