Section 108 in Haryana Co-operative Societies Rules, 1989
108. Fees for copies of public documents.
- Section 131(2)(xxxv). - The fees prescribed for certified copies of any public documents, which any person has under preceding rule a right of inspection shall be as follows :-(1)for registration certificate ........Rs. 10.00(2)in the case of other documents a sum calculated at the following rates:-(i)first two hundred words or under Rs. 1.50.(ii)every additional hundred words or fraction thereof Rs. 0.75.
