Supreme Court - Daily Orders
Indian Vaccines Corporation Ltd. vs Commissioner Of Income Tax-Iv on 3 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.31 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15304/2015
(Arising out of impugned final judgment and order dated 05/03/2014
in ITA No. 572`/2013 passed by the High Court Of Delhi At New
Delhi)
INDIAN VACCINES CORPORATION LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-IV, NEW DELHI Respondent(s)
(with interim relief and office report)
Date : 03/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Neeraj Shekhar, Adv.
Mr. Salil Aggarwal,, Adv.
Mr. Rana Prashant, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
To be heard along with Civil Appeal No.2394 of 2011 – 'I.T. Officer, New Delhi v. Indian Oil Panipat Power Consortium Limited', Civil Appeal No.6274 of 2012 – 'CIV-V Vs. Panem Coal Mines Limited' and C.A. No.6277 of 2012 – 'Commissioner of Income Tax, Delhi v. Petronet LNG Limited' and other connected SLPs. Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.07.07 13:55:56 IST Reason: Signer Card of Mr. Om Parkash Sharma, Court Master is being used by Mr. Ashok Raj Singh, Court Master for uploading the matters if 03-07-2015.
(Ashok Raj Singh) (Suman Jain)
Court Master Court Master