Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(c) in Andhra Pradesh Panchayat Raj Act, 1994 (c)exercise administrative control over the executive authority, if there is one, for the purpose of implementation of the resolutions of the Gram Panchayat or any committee thereof;
