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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(2) in Himachal Pradesh Waqf Rules, 2016

(2)The Board shall submit its Annual Report to the State Government by the end of July every year. The State Government shall finalize the Annual Report of the Board by the end of September and lay before both the Houses of State Legislature in its next session.