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State of Himachal Pradesh - Section

Section 90 in Himachal Pradesh Waqf Rules, 2016

90. Board to submit Annual Report to the State Government.

(1)The Government shall, as soon as after 1st day of July in every year, cause the Annual Report of the Board to be prepared in Form HPWB-XXV.
(2)The Board shall submit its Annual Report to the State Government by the end of July every year. The State Government shall finalize the Annual Report of the Board by the end of September and lay before both the Houses of State Legislature in its next session.