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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)The Supervisory staff should reach the Centers of examination at least one hour before the commencement of the examination on the first shift and 45 minutes earlier for the subsequent shifts to acquaint themselves with the procedure.