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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of West Bengal - Subsection

Section 72(2) in The West Bengal Factories Rules, 1958

(2)The Canteen Managing Committee shall consist of an equal number of person nominated by the manager and elected by the workers. The number of elected worker shall be in the proportion of 1 for every 1,000 workers employed in the factory, provided that in no case shall there be more than 5 or less than 2 workers on the Committee.