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[Cites 0, Cited by 0] [Section 143(4)] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(4)(c) in The Subsidiary Rules

(c)Posts of peripatetic instructors attached to the Government Central Textile School, Kanpur, which have been declared non-vocational with effect from 31st May 1938.