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[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(4) in The Subsidiary Rules

(4)The following is the list of vocational posts in the Industries Department:
Harcourt Butler Technological Institute, Kanpur. Vocational since 1923 with the exception of the followingposts which are non-Vocational:
  (a) Research Chemists.
  (b) Industrial Chemists.
  (c) Workshop Superintendent.
  (d) Clerks, librarian, storekeeper and the establishment of thelaboratories
[G.O. nos. 343-B, dated the 24th March, 1923, 1206/XVIII-200, dated the 25th June, 1923, 1536/XVIII-161, dated the 19th August, 1924 and 1232/XVIII-263, dated the 23rd May, 1934].
Central Wood Working Institute, Bareilly. Vocational since 1924.
[G.O. no. 1405/XVIII-358, dated the 27th July, 1926]
All other technical and industrial institutions with the following exceptions: Vocational from the time of their establishment.
[G.O. no. 2360/XVIII-263, dated the 18th July, 1936].
(a)Government Technical School, Jhansi, which has been declared non-vocational with effect from 12th August, 1937.
(b)Posts of demonstration instructors attached to the Government Model Weaving Schools which have been declared non-vocational with effect from 31st May, 1938.
(c)Posts of peripatetic instructors attached to the Government Central Textile School, Kanpur, which have been declared non-vocational with effect from 31st May 1938.
[G.O. nos. 2591/XVIII-420, dated the 12th August, 1937, and 2236/XVIII-344, dated the 31st May, 1938].N.B. - The ministerial staff of all these institutions do not enjoy the vacations.[G.O. No. 1232/XVIII-263, dated the 23rd May, 1934].(4-A) The teaching staff of the Medical College, Agra, has been declared as vocational with effect from the dates the posts were created.Exception - The post of Principal-cum-Superintendent, Sarojini Naidu Medical College and Hospital, Agra, was non-vocational from August 1, 1956 to May 8, 1957 (A.N.). The post of Principal-cum-Professor created with effect from May 8, 1957 (A.N.) will be treated as non-vocational with effect from that date.