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State of Assam - Section

Section 25 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

25. Part Occupancy Certificate.

- Upon the request of the holder of the building permission the Authority may issue a part occupancy certificate in Form 24 for a building or part thereof before completion of the entire work as per building permission provided sufficient precautionary measures are taken by the holder of the building permission to ensure public safety and health safety.