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UT Chandigarh - Section

Section 2 in The Indian Stamp (Punjab Amendment) Act, 1998

2. Amendment of Schedule I-A to Central Act 2 of 1899.

- In the Indian Stamp Act, 1899, in its application to the State of Punjab in Schedule I-A.
(i)in entry 1, under the column captioned as "Proper Stamp Duty" for the words, "Five rupees", the words "Fifty rupees" shall be substituted;
(ii)in entry 4, under the column captioned as "Proper Stamp Duty", for the words, "Five rupees", the words "Fifty rupees" shall be, substituted;
(iii)for entry 5, the following entry shall be substituted, namely:-