Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Chandigarh - Subsection Section 2(iii) in The Indian Stamp (Punjab Amendment) Act, 1998 (iii)for entry 5, the following entry shall be substituted, namely:-
