Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 12 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967 12. Powers and functions of Governing Body. - The Governing Body shall exercise such powers and discharge such functions as are specified in the *Schedule-I.
