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Himachal Pradesh High Court

Jas Pal And Anr. vs . Kishan Singh on 24 November, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Jas Pal and Anr. vs. Kishan Singh .

RSA No.180 of 2022 24.11.2023 Present: Mr. Saurav Thakur, Advocate, vice Mr. Sarthak Mehta, Advocate, for the appellants.

Mr. Rakesh Chauhan, Advocate, for the respondent.

of Learned vice counsel for the appellants prays for an adjournment on the ground that the arguing counsel rt is not available today.

As prayed for, list after four weeks.

(Sushil Kukreja) November 24, 2023 Judge (subhash) ::: Downloaded on - 24/11/2023 20:34:56 :::CIS