Section 3 in Central Electricity Regulatory Commission (Grant of Connectivity, Long-term Access and Medium-term Open Access in inter-State Transmission and related matters) Regulations, 2009
3. Scope.
- These regulations, after they come into force, shall apply to the giant of connectivity, long-term access and medium-term open access, in respect of inter-State transmission system:Provided that a generating station, including captive generating plant or a bulk consumer, seeking connectivity to the inter-State transmission system cannot apply for long-term access or medium-term open access without applying for connectivity:Provided further that a person may apply for connectivity and long-term access or medium-term open access simultaneously.
