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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(1)(i) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(i)any matter which is under adjudication by a court of law having jurisdiction in any part of the Union of India, and