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[Section 5]
[Entire Act]
State of Odisha - Subsection
Section 5(2) in The Orissa Statistics and Economics Service Rules, 1979
| (a) | Additional Development Commissioner and Secretary toGovernment. P. and C. Department. | Chairman |
| (b) | Special Secretary/Additional Secretary to Government P. and C.Department. | Member |
| (c) | Director, Economics and Statistics, Orissa. | Member |
| (d) | Joint Secretary/Deputy Secretary to Government in P. and C.Department incharge of Gazetted establishment of the Directorateof Economics and Statistics. | Member-Secretary |