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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)The Market Committee may -
(i)carry out the work of grading of such declared agricultural produce as may be specified by the Director from time to time; and
(ii)supervise processing of agricultural produce in the market area, with a view to preventing adulteration thereof.