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State of Maharashtra - Section

Section 22 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

22. Grading and standardisation of agricultural produce.

(1)The Market Committee shall maintain for the use of sellers and buyers a set of samples of standard grades of the declared agricultural produce sold at the market and shall replace the same as may be necessary from time to time. The Market Committee shall also arrange to keep and exhibit samples of different grades of agricultural produce with indications of parity prices based on rates ruling in terminal and important markets like Bombay for the information of sellers and buyers :
(2)The Market Committee may -
(i)carry out the work of grading of such declared agricultural produce as may be specified by the Director from time to time; and
(ii)supervise processing of agricultural produce in the market area, with a view to preventing adulteration thereof.