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[Cites 0, Cited by 0] [Section 268(2)] [Section 268] [Entire Act]

State of Andhra Pradesh - Subsection

Section 268(2)(xiv) in Andhra Pradesh Panchayat Raj Act, 1994

(xiv)as to the acceptance in lieu of any tax or other amount due to a Gram Panchayat under this Act, of any service by way of cartage or otherwise;