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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(2)In every such ship an efficient means of signalling shall be provided between the receiver of the radio direction-finder and the ship's standard compass or gyro compass repeater, if any.