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Union of India - Section

Section 10 in The Merchant shipping (Radio Direction Finders) Rules, 1968.

10. Means of communication.

(1)In every ship, an efficient two way means of calling and voice communication shall be provided between the receiver of the radio direction-finder and the bridge from which the ship is normally navigated.
(2)In every such ship an efficient means of signalling shall be provided between the receiver of the radio direction-finder and the ship's standard compass or gyro compass repeater, if any.