Section 3 in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010
3. They shall come into force with effect from the date of publication in the Gazette of India.
In exercise of the powers conferred by Section 28 of the Major Port Trusts Act, 1963 (38 of 1963), the Board of Trustees of the Port of Mumbai hereby makes the following regulations, namely:
