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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in Homoeopathy (Degree Course) Regulations, 1983

(iv)"Degree" means a Degree in Homoeopathy provided in regulation 3 of these Regulations or a Degree as defined in clause (iv) of regulation 2 of the Homoeopathy (Graded Degree Course) Regulations, 1983.