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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(2)Competent Authority shall also send the information regarding issue of certificate and cancellation of applications, every year by 31st December to the State Government, in prescribed FORM-7 A.