Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

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State of Punjab - Subsection

Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(a)by pasting a copy at the office of the District Panchayat Officer, the Market Committee of the area and at such other conspicuous places in the notified market area as may be determined by the Deputy Commissioner in this behalf; and

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State of Punjab - Subsection

Section 5(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961