Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(3) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(3)The teacher shall evaluate/measure the achievement level of children at elementary level. This measurement of achievement for all classes shall be continuous and comprehensive. The teachers shall be made accountable for acquisition of learning levels of those children who have not been able to reach the expected learning levels.