Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 9 in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

9. Responsibilities of Head Teacher/Principal and Teachers.

(1)At the school level, the Head Teacher/Principal along with all other teachers shall ensure the realization of quality/learning outcomes of children. The Head Teacher/Principal and all other teachers shall also ensure the systematic maintenance of records and documentation of progress of the children on a continuous basis.
(2)The Head Teacher/Principal and Class Teacher/subject teacher shall continuously monitor the levels of learning of children in the school and accordingly ensure proper implementation of the special training programmes.
(3)The teacher shall evaluate/measure the achievement level of children at elementary level. This measurement of achievement for all classes shall be continuous and comprehensive. The teachers shall be made accountable for acquisition of learning levels of those children who have not been able to reach the expected learning levels.
(4)There shall be a box file in every Government and aided school. The mentioned file will be provided to every child. At the end of the day, every child will write in his/her own words on a paper what he/she has learnt during the day in the school. So that the progress of the child could be viewed in an instance by any individual or inspecting authority.