Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(e) in Punjab Intoxicants Licence and Sales Orders, 1956 (e)a person may substitute three bottles of beer or three bottles of cider for each bottle of foreign liquor or brandy, each of the capacity of 757 milliliters.
