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NCT Delhi - Section

Section 13 in The Najafgarh Marketing Committee Bye-Laws, 2004

13. Travelling allowances to members of the Market Committee.

- Travelling allowance may be paid to the members of the Committee for journeys undertaken and for halts to attend meetings or in connection with any work of the Committee for which a member/members has/have been so deputed by the Committee at such rates as are prescribed under the rules.