Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Tamilnadu - Subsection

Section 27A(1)(b) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(b)A Convener, who shall be the Regional Deputy Director of Town and Country Planning;