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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(2)The mode of appointment and the powers and functions of the Dean, Pt.B.D.Sharma PGIMS shall be such, as may be prescribed by the Statutes.