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State of Haryana - Section

Section 18 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

18. Dean, Pt. B.D. Sharma PGIMS.

(1)The Dean, Pt.B.D.Sharma PGIMS shall look after the academic affairs of Pt.B.D.Sharma PGIMS.
(2)The mode of appointment and the powers and functions of the Dean, Pt.B.D.Sharma PGIMS shall be such, as may be prescribed by the Statutes.