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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(b) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(b)"Bank" means a Central Co-operative Bank in Haryana State registered under the Punjab Co-operative Societies Act 1961 as applicable to the State of Haryana.