Himachal Pradesh High Court
Gram Panchyat Ail vs . State Of H.P. & Ors. on 5 April, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
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Gram Panchyat Ail vs. State of H.P. & Ors.
CWP No.6267/2021A 5.4.2022 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhbir Singh Thakur,. Mr. Bhupinder Thakur, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for respondents-State.
None for respondent No.4.
Learned counsel for the petitioner states that rejoinder is stated to have been filed in the Registry on 4 th April, 2022, however, the same is not on record. Registry is directed to trace and place the same on record, even if it is under objection.
List on 19th April, 2022.
( Tarlok Singh Chauhan) Judge ( Sandeep Sharma ) Judge 5th April, 2022 (CS) ::: Downloaded on - 05/04/2022 20:14:50 :::CIS