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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(4) in The Goa State Information Commission (Salaries, Allowance, Terms and Conditions of Services of Officers and other Employees) Rules, 2006

(4)The Under Secretary-cum-Registrar shall be governed by the same service conditions and service rules as applicable to the Officers of the Junior Scale of the Goa Civil Service. The Under Secretary-cum-Registrar shall be entitled to draw all allowances, medical reimbursement, leave travel concessions and other benefits as applicable to the officers of equivalent cadre in the Government.